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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(1)(b) in The Orissa Saw Mills and Saw Pits (Control) Act, 1991

(b)examine and, for this purpose, order the production of any documents, books, registers or records in the possession or power of any person having the control of, or employed in connection with any saw mill and saw pit ;