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[Section 10]
[Entire Act]
State of Himachal Pradesh - Subsection
Section 10(1) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015
| (i) | concerned Sub-Divisional Officer (Civil) | - | Chairman; |
| (ii) | concerned Assistant Conservator of Forest/Range Forest Officer | - | Member; |
| (iii) | representative of Himachal Pradesh State Pollution ControlBoard | - | Member; |
| (iv) | concerned Executive Engineer, or Assistant Engineer, PWD | - | Member; |
| (v) | concerned Executive Engineer, or Assistant Engineer, I &PH | - | Member; |
| (vi) | Geologist or Assistant Geologist or concerned Mining Officer | - | Member Secretary: |