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State of Madhya Pradesh - Section

Section 52 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

52. Register of investments.

- The Market Committee shall maintain a register of investments in such forms as may be prescribed by the Director showing the Government and other securities as well as any other investments held by it as its property.