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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(3) in The National Iron And Steel Company Limited (Acquisition And Transfer Of Undertakings) Act, 1984

(3)Interest accruing on the amounts standing to the credit of the deposit account referred to in sub-section (2) shall enure to the said account.