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State of Maharashtra - Section

Section 17 in The Maharashtra Electricity Regulatory Commission (Recruitment and Conditions of Service of Employees) Regulations, 2007

17.

All appointments shall be subject to verification of the character and antecedents as may be decided by the Commission from time to time:Provided such verifications shall not be applicable in case of candidates who are already in the employment of Government or public sector organizations prior to joining the Commission.Upper Age limit