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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Haryana - Subsection

Section 43(1) in The Haryana Sports Council Act, 2016

(1)The Secretary of the State Sports Council for exercising the powers, other duties and functions of the council, appoint such officers and staff for the councils with the prior approval of State Government, as may be required:Provided that in all appointments to be made directly, such percentage of posts, as may be prescribed, shall be reserved for sportspersons.