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State of Rajasthan - Section

Section 41 in The Rajasthan Boiler Attendants' Rules, 1954

41. Examinations where held.

- If the Board of Examiners consider necessary, the examination may be held either in a factory or mill or in a workshop in which boilers are used or partly in such factory, mill or workshop and partly in the examination room where models and sketches of boilers may be kept for viva voce test.X. Grant of Certificate[42. Grant of certificate of competency. - If a candidate passes the examination he shall be granted a certificate in accordance with the class in which he passed as soon as practicable.] [Notification No. F. 4(3) Lab/95, dated 7.8.1996-Rajasthan Gazette, Extraordinary, Part IV-C(I), dated 17.8.1996, page 97 vide G.S.R. 48. = 1996 RSCS/Part II/ Page 311/H. 382]