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[Cites 0, Cited by 0] [Section 181] [Entire Act]

Union of India - Subsection

Section 181(2) in The Coal Mines Regulations, 2011

(2)The number of safety lamps at every mine shall be adequate to permit thorough cleaning and checking before they are issued and in case of any doubt as to the sufficiency or otherwise of the safety lamps provided at a mine, it shall be referred to the Chief Inspector for decision.