Punjab-Haryana High Court
Smt.Birma Devi And Others vs State Of Haryana And Another on 22 August, 2008
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
RFA No.247 of 1991
Date of Decision August,22,2008
Smt.Birma Devi and others
Appellants
Versus
State of Haryana and another
Respondents
CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
Present: Mr. R.S.Sihota,Sr.Advocate,with
Mr.Ashok.K.Sharma,Advocate, for the appellant
Mr.H.S.Hooda,A.G.Haryana,with
Mr.Rajiv Kawatra,Sr.D.A.G, Haryana, for the respondents
RAKESH KUMAR JAIN, J.
For orders, see R.F.A.No.2710 of 1990 of even date.
August 22,2008 (RAKESH KUMAR JAIN) RR JUDGE