Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 29 in Shiv Nadar University Act, 2018 29. Ordinances, how made. (1)In making Ordinances, the Executive Council shall consult the Management Committee.(2)All Ordinances made by the Executive Council shall have effect from such date as it may direct.
