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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Haryana - Subsection

Section 34(a) in The Haryana New Mandi Townships Building Rules, 1967

(a)That the total elevational area of openings in any such wall above the soffit of the ground floor shall not exceed half the elevational area of the wall from the soffit of the first floor to the roof of the building.