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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(5) in The U.P. Electricity (Regulation of Distribution and Consumption) Order, 1977

(5)All ore/induction furnaces receiving power from Uttar Pradesh State Electricity Board shall use energy for 10 hours per day only in alternate weeks in accordance with directions issued by the Uttar Pradesh State Electricity Board from time to time:Provided that to the said ore/induction furnaces and rolling and re-rolling mills mentioned in clauses (4) and (5), the consumption of power up to 10 per cent of the demand recorded during the 12 months from April 1983 to March 1984, or the contracted demand, whichever is less, and also energy to this extent during the above period shall be allowed during the hours, the supply is not available for manufacturing purposes to meet the requirements of light and fan, tube-wells, repair workshop cranes, blowers, twisting machines and scrap processing machines.