Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 25] [Entire Act] Union of India - Subsection Section 25(3) in The State Bank Of India Act, 1955 (3)A person elected or nominated or co-opted, as the case may be, under sub-section (2) shall hold office for the unexpired portion of the term of his predecessor.
