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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Odisha - Subsection

Section 45(1)(a) in The Orissa Industrial Infrastructure Development Corporation Act, 1980

(a)where the person to be served is a company, if the service is effected in accordance with the provisions of Section 51 of the Companies Act, 1956 (1 of 1956);