Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(2)(ix) in Purba Medinipur University Act, 2017

(ix)three teachers participating in undergraduate teaching in the subject or subjects concerned elected by the members of the coma,tied Council for Undergraduate Studies, in such manner as may be provided for by the Statutes: