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[Cites 0, Cited by 11] [Entire Act]

Union of India - Section

Section 8 in The Insecticides Act, 1968

8.

Secretary and other officers.-The Central Government shall-
(i)appoint a person to be the Secretary of the Board who shall also function as Secretary to the Registration Committee; and
(ii)provide the Board and the Registration Committee with such technical and other staff as the Central Government considers necessary.