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[Cites 0, Cited by 0] [Section 206] [Entire Act]

State of Tamilnadu - Subsection

Section 206(c) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(c)all cofferdams and caissons are inspected by responsible person at intervals as specified by the Chief Inspector of Building and Other Construction Works;