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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1) in Tamil Nadu Panchayats Building Rules, 1997

(1)The streets and access to be provided in the development lay-out shall connect with an existing access way, street or road. The main access to the development shall be well defined and as far as possible proceeding to a suitable central location of the immediate adjacent village or human habitation.