Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93] [Entire Act] State of Jharkhand - Subsection Section 93(4) in Jharkhand Municipal Act, 2011 (4)Notwithstanding anything contained in the Act, the state government may issue such direction to the municipality, as it may deem fit, for carrying out the purposes of this Act.
