Section 4 in The Kaginele Development Authority Act, 2009
4. Term of office and conditions of services
(1)Subject to the pleasure of the State Government the non-official members nominated by the State Government shall hold office for a period of three years.(2)Any non-official member may resign his office by writing -under, his hand addressed to the State Government but shall continue in office until his resignation is accepted.(3)The non-official members shall receive such allowance as may be prescribed.
