Bombay High Court
Nitin Balkrishna Chainchore And Ors vs The State Of Maharashtra Through Its ... on 19 July, 2022
Author: Sharmila U. Deshmukh
Bench: Revati Mohite Dere, Sharmila U. Deshmukh
Digitally
signed by
SHAGUFTA
SHAGUFTA Q PATHAN
Q PATHAN Date: 7-WP-8495-2021-GROUP.doc
2022.07.21
11:30:42
+0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.8495 OF 2021
Rajshri Milkiram Tembhare & Ors. ...Petitioners
Versus
The State of Maharashtra,
through its Principal Secretary,
Law & Judiciary Dept. & Ors. ...Respondents
WITH
WRIT PETITION (STAMP) NO.2343 OF 2022
Dinesh Suryabhan Patil & Ors. ...Petitioners
Versus
The State of Maharashtra,
through its Principal Secretary,
Law & Judiciary Dept. & Ors. ...Respondents
WITH
WRIT PETITION NO.1853 OF 2022
Adinath Kisan Waghmare & Ors. ...Petitioners
Versus
The State of Maharashtra,
through its Principal Secretary,
Law & Judiciary Dept. & Ors. ...Respondents
WITH
WRIT PETITION (STAMP) NO.4619 OF 2022
Rahul Vaman Mate ...Petitioner
Versus
SQ Pathan 1/9
7-WP-8495-2021-GROUP.doc
The State of Maharashtra,
through its Principal Secretary,
Law & Judiciary Dept. & Ors. ...Respondents
WITH
WRIT PETITION (STAMP) NO.8169 OF 2022
Renuka Madhukar Kadam ...Petitioner
Versus
The State of Maharashtra,
through its Principal Secretary,
Law & Judiciary Dept. & Ors. ...Respondents
WITH
WRIT PETITION NO.1206 OF 2021
Vinod Ratan Gaikwad and Ors. ...Petitioners
Versus
High Court of Judicature at
Bombay Through its
Registrar General & Anr. ...Respondents
WITH
INTERIM APPLICATION NO. 1109 OF 2021
IN
WRIT PETITION NO. 1206 OF 2021
Ram Shanappa Shahabadee ...Applicant
Versus
Vinod Ratan Gaikwad and Ors. ...Respondents
WITH
WRIT PETITION NO.8517 OF 2021
Ganpat Uttam Gurav & Ors. ...Petitioners
Versus
SQ Pathan 2/9
7-WP-8495-2021-GROUP.doc
The State of Maharashtra,
through its Principal Secretary,
Law & Judiciary Dept. & Ors. ...Respondents
WITH
WRIT PETITION NO.8519 OF 2021
Jagruti Sudhir Patil & Ors. ...Petitioners
Versus
The State of Maharashtra,
through its Principal Secretary,
Law & Judiciary Dept. & Ors. ...Respondents
WITH
WRIT PETITION NO.8513 OF 2021
Anantrao Ghanshyam Chandrashekhar
& Ors. ...Petitioners
Versus
The State of Maharashtra,
through its Principal Secretary,
Law & Judiciary Dept. & Ors. ...Respondents
WITH
WRIT PETITION NO.8503 OF 2021
Swapnil Udaram Hedau & Ors. ...Petitioners
Versus
The State of Maharashtra,
through its Principal Secretary,
Law & Judiciary Dept. & Ors. ...Respondents
WITH
WRIT PETITION NO.8507 OF 2021
Praful Namdeo Kamdi & Ors. ...Petitioners
Versus
SQ Pathan 3/9
7-WP-8495-2021-GROUP.doc
The State of Maharashtra,
through its Principal Secretary,
Law & Judiciary Dept. & Ors. ...Respondents
WITH
WRIT PETITION NO.8510 OF 2021
Trishram Popat Kamble & Ors. ...Petitioners
Versus
The State of Maharashtra,
through its Principal Secretary,
Law & Judiciary Dept. & Ors. ...Respondents
WITH
WRIT PETITION NO.8546 OF 2021
Nitin Balkrishna Chainchore & Ors. ...Petitioners
Versus
The State of Maharashtra,
through its Principal Secretary,
Law & Judiciary Dept. & Ors. ...Respondents
WITH
WRIT PETITION NO.8500 OF 2021
Mohan Chandrakant Karande & Ors. ...Petitioners
Versus
The State of Maharashtra,
through its Principal Secretary,
Law & Judiciary Dept. & Ors. ...Respondents
WITH
WRIT PETITION NO.8501 OF 2021
Hemant Tanaji Jadhav & Ors. ...Petitioners
Versus
SQ Pathan 4/9
7-WP-8495-2021-GROUP.doc
The State of Maharashtra,
through its Principal Secretary,
Law & Judiciary Dept. & Ors. ...Respondents
WITH
WRIT PETITION NO.8903 OF 2021
Chhatragun Anurath Kale & Ors. ...Petitioners
Versus
The State of Maharashtra,
through its Principal Secretary,
Law & Judiciary Dept. & Ors. ...Respondents
WITH
WRIT PETITION NO.8515 OF 2021
Omkar Dattatray Ukirde & Ors. ...Petitioners
Versus
The State of Maharashtra,
through its Principal Secretary,
Law & Judiciary Dept. & Ors. ...Respondents
WITH
WRIT PETITION NO.8509 OF 2021
Lakhan Dayaram Rathod & Ors. ...Petitioners
Versus
The State of Maharashtra,
through its Principal Secretary,
Law & Judiciary Dept. & Ors. ...Respondents
WITH
WRIT PETITION NO.8514 OF 2021
Sopan Vitthalrao Harkal & Ors. ..Petitioners
Versus
SQ Pathan 5/9
7-WP-8495-2021-GROUP.doc
The State of Maharashtra,
through its Principal Secretary,
Law & Judiciary Dept. & Ors. ...Respondents
WITH
WRIT PETITION NO.8518 OF 2021
Shivaji Baban Dalvi & Ors. ...Petitioners
Versus
The State of Maharashtra,
through its Principal Secretary,
Law & Judiciary Dept. & Ors. ...Respondents
WITH
WRIT PETITION NO.8505 OF 2021
Vivek Sunil Jadhav & Ors. ...Petitioners
Versus
The State of Maharashtra,
through its Principal Secretary,
Law & Judiciary Dept. & Ors. ...Respondents
WITH
WRIT PETITION NO.8516 OF 2021
Gopal Vasanta Chavhan & Ors. ...Petitioners
Versus
Nashik Mahanagar Palika Shramik Singh ...Respondents
WITH
WRIT PETITION NO.8511 OF 2021
Mahesh Apparao Choudhari & Ors. ...Petitioners
Versus
SQ Pathan 6/9
7-WP-8495-2021-GROUP.doc
The State of Maharashtra,
through its Principal Secretary,
Law & Judiciary Dept. & Ors. ...Respondents
WITH
WRIT PETITION NO.8502 OF 2021
Reshma Arun Malshe & Ors. ...Petitioners
Versus
The State of Maharashtra,
through its Principal Secretary,
Law & Judiciary Dept. & Ors. ...Respondents
WITH
WRIT PETITION NO.8547 OF 2021
Vinod Fakira Marathe & Ors. ...Petitioners
Versus
The State of Maharashtra,
through its Principal Secretary,
Law & Judiciary Dept. & Ors. ...Respondents
WITH
WRIT PETITION NO.8910 OF 2021
Jitendra Pramod Panaskar & Ors. ...Petitioners
Versus
The State of Maharashtra,
through its Principal Secretary,
Law & Judiciary Dept. & Ors. ...Respondents
WITH
WRIT PETITION NO.8908 OF 2021
Milind Manohar Vhatkar & Ors. ...Petitioners
SQ Pathan 7/9
7-WP-8495-2021-GROUP.doc
Versus
The State of Maharashtra,
through its Principal Secretary,
Law & Judiciary Dept. & Ors. ...Respondents
WITH
WRIT PETITION NO.8911 OF 2021
Saurabh Vitthal Kaskar & Ors. ...Petitioners
Versus
The State of Maharashtra,
through its Principal Secretary,
Law & Judiciary Dept. & Ors. ...Respondents
WITH
WRIT PETITION NO.8912 OF 2021
Satish Harsing Kakarwal & Ors. ...Petitioners
Versus
The State of Maharashtra,
through its Principal Secretary,
Law & Judiciary Dept. & Ors. ...Respondents
Mr. S. B. Talekar i/b Talekar & Associates for the Petitioners
Mr. Rahul Nerlekar for the Respondent Nos.2 and 3.
CORAM : REVATI MOHITE DERE &
SHARMILA U. DESHMUKH, JJ.
TUESDAY, 19th JULY 2022 P.C. :
1 At the request of the learned counsel appearing for the SQ Pathan 8/9 7-WP-8495-2021-GROUP.doc respondent Nos. 2 and 3, stand over to 3 rd August 2022. Papers of Civil Writ Petition No. 1853/2022 be placed before the Court on the next date.
SHARMILA U. DESHMUKH, J. REVATI MOHITE DERE, J.
SQ Pathan 9/9