Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 2address in The Trade Marks Rules, 2002 2address. of my (our) principal place of business 2(or residence) in India or address in my(our) home country abroad in the Register of Trade Marks bealtered to .............
