Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Meghalaya - Subsection Section 2(viii) in Meghalaya Rural Employment Guarantee Scheme, 2006 (viii)Implementing Agency means Village Employment Council and Line Departments of the Government or any other Organisation identified by the Competent Authority.
