Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Goa - Subsection Section 27(3) in Goa Clinical Establishments (Registration and Regulation) Act, 2019 (3)For the purposes of sub-section (1), the provisions of sections 15, 16, 17 and 18 shall also apply.
