Calcutta High Court
Sanjay Kundu vs Concorde Co-Operative Housing Society ... on 22 July, 2015
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
OD-44
AP No. 1944 of 2014
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
Original Side
In the matter of :-
SANJAY KUNDU
Vs.
CONCORDE CO-OPERATIVE HOUSING SOCIETY LTD.
Appearance
Mr. Jaydip Kar, Sr. Adv.
...Respondent
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE Date : July 22, 2015.
The Court : Since the petitioner is not represented, AP No. 1944 of 2014 is dismissed for default.
There will be no order as to costs. The respondent is represented.
(SANJIB BANERJEE, J.) sg.