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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Tamilnadu - Subsection

Section 57(2)(p) in Tamil Nadu Handloom Workers (Conditions of Employment and Miscellaneous Provisions) Act, 1981

(p)any other matter which is to be, or may be, provided for by rules under this Act.