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Delhi District Court

Sbs Transpole Logistics Pvt. Ltd vs Usher Agro Ltd. Etc on 12 February, 2025

                                                                        67
                                                        MISC CRL2211/2016
                                         SBS TRANSPOLE LOGISTICS PVT. LTD
                                                                       Vs.
                                                   USHER AGRO LTD. ETC/0
                                                              (Vivek Vihar)

12.02.2025

Proceedings are being conducted through Hybrid mode.

Case file received by way of transfer in pursuant to Order No. 38/DHC/Gaz­ IIB/G­7/VI.E2(a)/2024 dated 25.10.2024 of Hon'ble High Court of Delhi. It be checked and registered as per rules.

Present : Ld. Counsel for complainant (through VC) Ld. Counsel for accused.

Ld. Counsel for complainant has submitted that by order of Ld. NCLT, the complainant company is under liquidation. He seeks time to inspect the file and to take appropriate steps.

Be put up on 26.05.2025.

(Isha Rana) JMFC (NI Act) / Shahdara KKD / Delhi / 12.02.2025