Allahabad High Court
Ramratan Singh vs State Of U.P And Another on 14 June, 2010
Author: Bala Krishna Narayana
Bench: Bala Krishna Narayana
Court No. - 6 Case :- APPLICATION U/S 482 No. - 14202 of 2010 Petitioner :- Ramratan Singh Respondent :- State Of U.P And Another Petitioner Counsel :- V.P. Gupta Respondent Counsel :- Govt. Advocate Hon'ble Bala Krishna Narayana,J.
Put up as fresh on 22.7.2010. Order Date :- 14.6.2010 Vks