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State of Madhya Pradesh - Section

Section 39 in The M.P. Boiler Attendants' Rules, 1958

39. First Class Boiler Attendants.

- A candidate, in order to be qualified for a certificate of competency of the first class, shall satisfy the examiners that in addition to the subjects specified for candidates of competency of the second class, he has at least a rudimentary knowledge of the principal elementary facts relating to combustion/heat and steam and that he is able to explain, inter alia-
(i)the principal causes and effects of corrosion and encrustation and the usual remedies employed;
(ii)the object of the use of water softeners;
(iii)the principles on which feed pumps and injectors works;
(iv)the principles on which appliances for the prevention of smoke work;
(v)the purpose of super-heaters, economisers, feed heaters, feed filters) forced and induced draft appliances and mechanical stokers.