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[Entire Act]
State of Himachal Pradesh - Section
Section 150 in Himachal Pradesh Co-Operative Societies Rules, 1971
150. Fees of certified copies of society's documents.
- Subject to the provision of rule 60, a member may get certified copies of the society's documents on payment of the fee to the society as mentioned below :-| (1) | Books of Accounts | ... | Rs. 0.50 per entry |
| (2) | Other documents | ... | Rs. 1.00 per hundred words or fraction thereofto a minimum of Re. 1 |