Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 13 in Companies (Appointment of Sole Agents) Rules, 1975 13. (a) Total sales to bulk buyers of 2 per cent or more of the sales during the last three financial years showing separately:- (i)Direct sales.(ii)Sales through sole selling agents.(b)Amount of sales made to each such bulk buyers during the last three years.
