State Consumer Disputes Redressal Commission
Mr. P. K. Radhakrishna Menon, vs Icici Prudential Life Insurance ... on 10 April, 2014
BEFORE THE HON'BLE STATE CONSUMER DISPUTES REDRESSAL COMMISSION, MAHARASHTRA, MUMBAI BEFORE THE HON'BLE STATE CONSUMER DISPUTES REDRESSAL COMMISSION, MAHARASHTRA, MUMBAI First Appeal No.A/11/966 (Arisen out of Order Dated 03/10/2011 in Consumer Complaint No.20 of 2011 of Central Mumbai District Forum) Mr. P. K. Radhakrishna Menon, R/at:-
42, Venus Apartments, 564-A, Golf Links, A Soares Road, Chembur, Mumbai 400 071.
...........Appellant(s) Versus ICICI Prudential Life Insurance Company Ltd., Having its registered office at:-
ICICI PruLife Towers, 1089, Appasaheb Marathe Marg, Prabhadevi, Mumbai 400 025 And having its branch office at:-
Vinod Silk Mills Compound, Chakraverty Ashok Nagar, Ashok Road, Kandivali (East) Mumbai 400 101.
...........Respondent(s) BEFORE:
HON'ABLE SMT. USHA S. THAKARE, PRESIDING JUDICIAL MEMBER HONABLE MR. DHANRAJ KHAMATKAR, MEMBER PRESENT:
None present for the parties ORAL ORDER Per Honble Smt. Usha S. Thakare, Presiding Judicial Member None present for the Appellant as well as Respondent even on second call. On the previous date, todays date was fixed as per convenience of both the parties. Today the Appellant preferred to remain absent without any sufficient reason and did not advance his oral submissions. Present appeal is pending since the year 2011. It is not desirable to prolong the old matter. Hence, the appeal stands dismissed in default. Parties shall bear their own costs.
Pronounced and dictated on 10th April, 2014 [HON'ABLE SMT. USHA S. THAKARE] PRESIDING JUDICIAL MEMBER [HONABLE MR. DHANRAJ KHAMATKAR] MEMBER KVS