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State of Uttar Pradesh - Section

Section 15 in The U.P. Co-Operative Processing Units and Cold Storage Centralised Service Rules, 1981

15. Miscellaneous.

- The Committee of Management of a Society shall have no power to appoint any person on a post which is included in the Service. Where the Committee has posted a member of the Service on such post in the Society, the Committee of Management of the Society concerned shall exercise such control over the member as is specified in the regulations framed under sub-rule (2) of rule 8 of these rules.