Delhi High Court - Orders
Sucharita Mosali & Ors vs M/S Bestech India Private Limited & Anr on 24 April, 2024
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1842/2023, CM APPL. 58293/2023--stay, CM APPL.
58295/2023--Lengthy List of dates
SUCHARITA MOSALI & ORS. ..... Petitioners
Through: Mr. Varun Singh, Mr. Rohan Chandra
and Ms. Kajal Gupta, Advs.
versus
M/S BESTECH INDIA PRIVATE LIMITED & ANR.
..... Respondents
Through: Mr. Manish Sharma and Ms. Jigyasa
Sharma, Advs. for R-1.
Mr. Aditya Parolia, Mr. Akshay
Srivastava, Mr. Alankrit Bhatnagar
and Mr. Suryansa Vashisht, Advs. for
R-2.
Mr. Vineet Kumar, Mr. Shivam
Kumar and Ms. Priya, Advs. for R-2.
CORAM:
HON'BLE MS. JUSTICE SHALINDER KAUR
ORDER
% 24.04.2024
1. The Hon‟ble Court is occupied in a Special Division Bench matter with HMJ Suresh Kumar Kait.
2. At joint request, re-notify on 27.08.2024.
3. Interim order(s), if any, to continue till next date of hearing.
BY ORDER COURT MASTER APRIL 24, 2024/ss This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/04/2024 at 21:12:04