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Delhi High Court - Orders

Sucharita Mosali & Ors vs M/S Bestech India Private Limited & Anr on 24 April, 2024

                                    $~14
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    CM(M) 1842/2023, CM APPL. 58293/2023--stay, CM APPL.
                                         58295/2023--Lengthy List of dates
                                                SUCHARITA MOSALI & ORS.                     ..... Petitioners
                                                            Through: Mr. Varun Singh, Mr. Rohan Chandra
                                                                      and Ms. Kajal Gupta, Advs.
                                                                                      versus
                                                M/S BESTECH INDIA PRIVATE LIMITED & ANR.
                                                                                           ..... Respondents
                                                              Through: Mr. Manish Sharma and Ms. Jigyasa
                                                                       Sharma, Advs. for R-1.
                                                                       Mr. Aditya Parolia, Mr. Akshay
                                                                       Srivastava, Mr. Alankrit Bhatnagar
                                                                       and Mr. Suryansa Vashisht, Advs. for
                                                                       R-2.
                                                                       Mr. Vineet Kumar, Mr. Shivam
                                                                       Kumar and Ms. Priya, Advs. for R-2.
                                                CORAM:
                                                HON'BLE MS. JUSTICE SHALINDER KAUR
                                                                                      ORDER

% 24.04.2024

1. The Hon‟ble Court is occupied in a Special Division Bench matter with HMJ Suresh Kumar Kait.

2. At joint request, re-notify on 27.08.2024.

3. Interim order(s), if any, to continue till next date of hearing.

BY ORDER COURT MASTER APRIL 24, 2024/ss This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/04/2024 at 21:12:04