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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(1) in National Institute of Fashion Technology Statutes, 2020

(1)The Contributory Provident Fund Rules, 1962 and Employees Pension Scheme, 1995 of Employee Provident Fund Organization, as amended from time to time, shall mutatis mutandis be applicable to all employees of the Institute.