Section 11(2) in The Orissa Civil Services (Classification, Control & Appeal) Rules, 1962
(2)All appointments to State Civil Posts [Group-B] [Substituted by G.A. Department Notification No.17902-S.C./3-2/99/(Part-I)/Gen. dated 23.5.2000.], [Group-C] [Substituted by G.A. Department Notification No.17902-S.C./3-2/99/(Part-I)/Gen. dated 23.5.2000.], and [Group-D] [Substituted by G.A. Department Notification No.17902-S.C./3-2/99/(Part-I)/Gen. dated 23.5.2000.] included in the General State Services shall be made by the authorities specified in that behalf by a general or special order, of the Governor or where no such order has been made by the authorities specified in the Schedule in this behalf.
