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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(2) in Punjab General Sales Tax Rules, 1949

(2)The selling dealer shall prove to the satisfaction of the assessing authority the genuineness of his claim by producing the said declaration in respect of sale of such goods at the time of assessment or when called upon to do so by notice, by a competent authority under the Act.]