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[Cites 0, Cited by 0] [Section 156] [Entire Act]

State of Chattisgarh - Subsection

Section 156(2) in The Chhattisgarh Motor Vehicles Rules, 1994

(2)The stability of a single-decked public service vehicle other than a motor cab shall be such that under any conditions of load, at an allowance of seventy kilograms per passenger and his personal luggage, for which the vehicle is registered, if the surface on which the vehicle stands were titled to either side.