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Rajasthan High Court - Jaipur

Raj Kumar And Ors vs State Rural Develop An Panchayati Ors on 3 July, 2018

Author: Veerendr Singh Siradhana

Bench: Veerendr Singh Siradhana

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                          S.B. Civil Writs No. 14984/2016

                                    Raj Kumar And Ors
                                                                                                    ----Petitioner
                                                                      Versus
                                    State Rural Develop An Panchayati Ors
                                                                                                  ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Order 03/07/2018 Matter come up on an interim application No. 28947/2018, with a prayer for advancement of the date of listing of the writ application.
None appears on behalf of the petitioners/applicants. Accordingly, the application (IA No. 28947/2018) stands closed.
Registry is directed to list the matter in the week commencing from 23rd July, 2018.
(VEERENDR SINGH SIRADHANA),J Pooja/96 Powered by TCPDF (www.tcpdf.org)