Rajasthan High Court - Jaipur
Raj Kumar And Ors vs State Rural Develop An Panchayati Ors on 3 July, 2018
Author: Veerendr Singh Siradhana
Bench: Veerendr Singh Siradhana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 14984/2016
Raj Kumar And Ors
----Petitioner
Versus
State Rural Develop An Panchayati Ors
----Respondent
For Petitioner(s) : None present For Respondent(s) :
HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Order 03/07/2018 Matter come up on an interim application No. 28947/2018, with a prayer for advancement of the date of listing of the writ application.
None appears on behalf of the petitioners/applicants. Accordingly, the application (IA No. 28947/2018) stands closed.
Registry is directed to list the matter in the week commencing from 23rd July, 2018.
(VEERENDR SINGH SIRADHANA),J Pooja/96 Powered by TCPDF (www.tcpdf.org)