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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(2) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004

(2)Words and expressions used but not defined in the Order but defined in the Haryana Panchayati Raj Act, 1994 or the Haryana Municipal Act, 1973 or the Haryana Municipal Corporation Act, 1994, or the rules made thereunder shall have the meaning respectively assigned to them in those Acts and Rules.