Bombay High Court
Fomento Resources Pvt. Ltd. , Through ... vs State Of Maharashtra, Through ... on 19 December, 2019
Bench: S.C. Dharmadhikari, R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1810 OF 2018
Fomento Resources Pvt. Ltd. , Through Its ....Petitioner
Director And Anr.
V/S
State Of Maharashtra, Through Secretary And ....Respondent
Ors.
CORAM : S.C. DHARMADHIKARI &
R. I. CHAGLA, JJ
DATE : 19th December, 2019
P.C. :
Due to paucity of time the matter is adjourned to 06/02/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 19/12/2019 ::: Downloaded on - 20/12/2019 04:09:36 :::