Punjab-Haryana High Court
Sbi General Insurance Co. Ltd vs Ajay Kumar And Ors on 12 October, 2017
Author: Anita Chaudhry
Bench: Anita Chaudhry
In the High Court of Punjab and Haryana at Chandigarh
F.A.O No. 5227 of 2016 (O&M)
Date of Decision: 12.10.2017
SBI General Insurance Company Limited ......Appellant
Versus
Ajay Kumar and others .......Respondents
CORAM: HON'BLE MRS. JUSTICE ANITA CHAUDHRY
Present: Ms. Vandana Malhotra, Advocate
for the appellant.
Mr. Ankur Gupta, Advocate
for respondent No. 4.
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ANITA CHAUDHRY, J For orders, see FAO No. 4978 of 2016.
(ANITA CHAUDHRY) JUDGE October 12, 2017 Gurpreet Whether speaking/reasoned : Yes Whether reportable : No 1 of 1 ::: Downloaded on - 09-12-2017 08:15:25 :::