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Punjab-Haryana High Court

Sbi General Insurance Co. Ltd vs Ajay Kumar And Ors on 12 October, 2017

Author: Anita Chaudhry

Bench: Anita Chaudhry

           In the High Court of Punjab and Haryana at Chandigarh


                                            F.A.O No. 5227 of 2016 (O&M)
                                            Date of Decision: 12.10.2017


SBI General Insurance Company Limited                            ......Appellant


                                          Versus

Ajay Kumar and others                                        .......Respondents

CORAM: HON'BLE MRS. JUSTICE ANITA CHAUDHRY

Present:       Ms. Vandana Malhotra, Advocate
               for the appellant.

               Mr. Ankur Gupta, Advocate
               for respondent No. 4.

                     ****

ANITA CHAUDHRY, J For orders, see FAO No. 4978 of 2016.

(ANITA CHAUDHRY) JUDGE October 12, 2017 Gurpreet Whether speaking/reasoned : Yes Whether reportable : No 1 of 1 ::: Downloaded on - 09-12-2017 08:15:25 :::