Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Punjab - Subsection

Section 49(1)(f) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(f)a receipt shall be obtained from such person for having received such valuables and other articles and the amount; and