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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(e) in U.P. State Public Service Commission (Regulation of Procedure) Act, 1985

(e)"Secretary" means the Secretary of the Commission and includes an other officer of the Commission authorised by the Chairman to perform all or any of the functions of the Secretary.