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State of Himachal Pradesh - Section

Section 56 in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

56. Cost of arbitration and proceedings.

- The cost of the arbitration and proceedings before the Commission shall be borne by such parties and in such sums as the Commission may direct.Chapter -X Application of Certain Provisions of Indian Penal Code and Criminal Procedure Code