Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 128(10)] [Section 128] [Entire Act]

Union of India - Subsection

Section 128(10)(ii) in The Central Motor Vehicles Rules, 1989

(ii)Seating layout shall be [two and two or one and two or one and one] [Substituted by GSR 933(E), dated 28.10.1989, for 'two and two'(w.e.f. 28.10.1989). ] on either side, all seats facing forward, with a clear gangway of at least 355 millimetres width at the centre. Each passenger seat shall have a minimum area of 447 millimetres × 457 millimetres and an arm rest on both sides and seat back of full height.