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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(2) in The Orissa Veterinary Council Rules, 1997

(2)In case of any dispute regarding the election, which may be lodged with the Returning Officer within fifteen days of declaration of the results thereof, it shall be referred to the State Government for its decision under Section 37 of the Act.