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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(3) in The Chhattisgarh Tonahi Pratadna Nivaran Act, 2005

(3)"Ojha " may he be known by any other name whatsoever, means person who claims to possess power to control, cure, treat Tonahi or any person or animal or living things alleged to be affected by Tonahi and make him powerless, by jharphook, totka, lantra-mantra or by any means;