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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(6) in The Petroleum And Natural Gas Regulatory Board (Conduct Of Business, Receiving And Investigation Of Complaints) Regulations, 2007

(6)Where any petition or complaint is required to be published it shall be published in such form in the newspapers to be specified, for such duration and within such time as the Board may direct.