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State of Madhya Pradesh - Section

Section 32 in Distillery, Bottling and Warehouse Rules Made Under Madhya Pradesh Excise Act, 1915

(32)Suitable residential accommodation for the Excise staff consisting of one District Excise Officer, One Inspector, One Sub-Inspector, one Head Constable and four Constables, two clerks and two peons within the premises of the distillery or on its vicinity shall be provided free of rent by the licensee.